Section 1(1) in The Maharashtra Motor Vehicles (Taxation of Passengers) Act, 1958
(1)This Act may be called [the Maharashtra Motor Vehicles (Taxation of Passengers Act] [This Short title was substituted for the Short title 'the Bombay Motor Vehicles (Taxation of Passengers) Act, 1958' by Maharashtra 24 of 2012, Schedule entry No. 69, (w.r.e.f. 1-5-1960).].
