Section 7 in The Liquefied Petroleum Gas (Regulation Of Use In Motor Vehicles) Order, 2001
7. Maintenance of registers, account books and submission of return by the dealer
.-Every auto LPG dispensing station dealer shall maintain accounts of daily purchase, sale and storage of auto LPG an automotive fuel at the auto LPG dispensing station and/or storage point, indicating therein the opening and closing stock of auto LPG and such other relevant particulars as the Government Oil Company or the parallel marketeer may, by order, in writing, specify.
