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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(b) in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department

(b)Rent payable by entitled Government servants occupying Inspection Bungalow/Rest-shed when not on duty should be paid to the Choukidar at the rates prescribed in Rule 15 (b).