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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(2)(h) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(h)create awareness amongst the masses through television, radio and other mass media on the causes of disabilities and the preventive measures to be adopted;