Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1) in Maharashtra Fisheries Act, 1960

(1)The State Government may make rules for all or any of the matters specified in sub-section (3); and may, by notification in the Official Gazette, apply all or any such rules to such waters (not being private waters), as the State Government may specify in the said notification.