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Jharkhand High Court

(Pawan Oraon vs . State Of Jharkhand And Ors.) on 7 February, 2023

Author: Ananda Sen

Bench: Ananda Sen

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  W.P. (S) No. 330 of 2023
                        (Pawan Oraon Vs. State of Jharkhand and Ors.)
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN.

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For the petitioner(s): M/s Shahid Khan and Suraj Prakash, Advocates. For the JPSC: M/s Sanjay Piprawall, Prince Kumar and Rakesh Ranjan, Advocates.

For the State: Ms. Pinky Tiwari, AC to AG.

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03/07.02.2023: As prayed for, two weeks' time is allowed to file counter affidavit.

List this case thereafter under the heading "For Orders" so as to explore the possibility as to whether this writ petition can be disposed of at that stage itself.

      Anu/-                                                                   (ANANDA SEN, J.)