Madhya Pradesh High Court
Mirza Faheem Beg vs Kahkasha Anjum on 1 May, 2018
THE HIGH COURT OF MADHYA PRADESH
FA-322-2018
(MIRZA FAHEEM BEG Vs KAHKASHA ANJUM)
3
Jabalpur, Dated : 01-05-2018
Shri Imtiaz Husain, learned counsel for the appellant.
Shri Mukhtar Ahmad, learned counsel for the respondent.
As prayed by learned counsel for the parties, list the case in the next week.
sh No further adjournment shall be granted in future.
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ad
(S.K. GANGELE) (SMT. ANJULI PALO)
JUDGE
Pr JUDGE
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Digitally signed by RAJESH
KUMAR JYOTISHI
Date: 2018.05.01 13:40:37 +05'30' ad rj M of rt ou C h ig H