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State of West Bengal - Section

Section 133 in West Bengal Co-operative Societies Act, 2006

133. Provision of sections 126, 127 and 130 to apply to loans issued against Gehan.

- The provisions of sections 126, 127 and 130 shall apply, mutatis mutandis, to loans issued against a Gehan of immovable property and hypothecation of assets credited with the help of loan.