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State of Chattisgarh - Section

Section 8 in The Chhattisgarh Tonahi Pratadna Nivaran Act, 2005

8. Punishment for attempt to commit offence.

- Whoever attempts to commit any offence punishable under this Act or to cause such offence to be committed and in such attempt does any Act towards the commission of the offence shall be punished with the punishment provided for the offence.