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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Uttarakhand - Subsection

Section 50(1) in Uttaranchal School Education Act, 2006

(1)The State Government shall be liable for payment of salaries of teachers and employees of every institution receiving I maintenance grant from the State Government due in respect of any period from the date of the commencement of this Act.