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Jammu & Kashmir High Court

Amit Chawala vs Nirmal Chawala And Others on 18 March, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                               S. No. 170

                                  HIGH COURT OF JAMMU AND KASHMIR
                                             AT JAMMU

                                                          CR No. 40/2020
                                                          CM No. 2182/2020

            Amit Chawala
                                                                     .....Petitioner(s)

                                        Through:- Mr. Ajay Vaid, Advocate

                                                    V/s

            Nirmal Chawala and others.

                                                                      ....Respondent(s)
                                        Through:- Mr. R.K.S. Thakur, Advocate.

            CORAM :
                               HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                 ORDER

Heard.

Judgment is reserved.

(Sanjeev Kumar) Judge JAMMU 18.03.2020 Renu RENU BALA 2020.03.19 11:16 I attest to the accuracy and integrity of this document