Jammu & Kashmir High Court
Amit Chawala vs Nirmal Chawala And Others on 18 March, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. No. 170
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CR No. 40/2020
CM No. 2182/2020
Amit Chawala
.....Petitioner(s)
Through:- Mr. Ajay Vaid, Advocate
V/s
Nirmal Chawala and others.
....Respondent(s)
Through:- Mr. R.K.S. Thakur, Advocate.
CORAM :
HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Heard.
Judgment is reserved.
(Sanjeev Kumar) Judge JAMMU 18.03.2020 Renu RENU BALA 2020.03.19 11:16 I attest to the accuracy and integrity of this document