Delhi High Court - Orders
Santosh Shankar Rao Patil vs State Of Nct Of Delhi on 31 October, 2023
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2179/2023
SANTOSH SHANKAR RAO PATIL ..... Petitioner
Through: Mr. Dilip Annasaheb Taur, Adv.
versus
STATE OF NCT OF DELHI ..... Respondent
Through: Mr. Aashneet Singh, APP for State
with Insp. Yogendra Kumar SI Ashok
Meena PS Timarpur
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 31.10.2023
1. The learned counsel appearing on behalf of the petitioner seeks to file a short note of written submissions with cross-reference to the documents he seeks to rely upon.
2. Let the needful be done before the next date.
3. Re-notify on 07.11.2023.
VIKAS MAHAJAN, J OCTOBER 31, 2023 N.S. ASWAL This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 23:06:52