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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(v) in Punjab Special Economic Zone Policy

(v)Stamp Duty and Registration Fee on purchase of land by developer for establishing SEZ and first sale of Plots/Land in SEZ. The exemption will be limited to 6% basic Stamp Duty, while 3% surcharge for Social Welfare Fund will be chargeable in area where it is applicable.