Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 33 in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

33. Identification of posts for reservation.

- The Government shall,-
(i)identify posts in the establishments which can be held by respective category of persons with benchmark disabilities in respect of the vacancies reserved in accordance with the provisions of section 34 ;
(ii)constitute an expert committee with representation of persons with benchmark disabilities for identification of such posts ; and
(iii)undertake periodic review of the identified posts at an interval not exceeding seven years.