Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 54 in The State Bank Of India Act, 1955 54. Amendment of Act 47 of 1920. - [ Repealed by the Repealing and Amending Act , 1960 (58 of 1960), section 2 and Schedule I (w.e.f.26-12-1960).]
