Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 203(1)] [Section 203] [Entire Act] State of Haryana - Subsection Section 203(1)(g) in The Haryana Municipal Act, 1973 (g)the allotment of a plot to any owner dispossessed of land in furtherance of the scheme;