Madhya Pradesh High Court
Pawan Giri vs The State Of Madhya Pradesh on 20 September, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 4205 of 2023 (PAWAN GIRI Vs THE STATE OF MADHYA PRADESH) Dated : 20-09-2023 List this matter alongwith Cr.A. No.3914/2023.
(SANJEEV S KALGAONKAR) JUDGE Prachi Signature Not Verified Signed by: PRACHI MISHRA Signing time: 21/09/2023 9:56:13 AM