Section 73(1)(d) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

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State of Madhya Pradesh - Subsection

Section 73(1)(d) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(d)it bears a serial number, or a design, different from the serial number of, as the case may be or design of the ballot paper authorised for use at the particular Polling Station; or

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State of Madhya Pradesh - Subsection

Section 73(1)(d) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997