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Madhya Pradesh High Court

Managing Director,Cmc,Ltd. vs M/S Jehovah Infotech Pvt.Ltd. on 1 December, 2023

Author: Sunita Yadav

Bench: Sunita Yadav

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CR No. 64 of 2007 (MANAGING DIRECTOR,CMC,LTD. AND OTHERS Vs M/S JEHOVAH INFOTECH PVT.LTD. AND OTHERS) Dated : 01-12-2023 Shri Arun Dudawat - Advocate for the petitioners.

As prayed, list this case on 18.01.2024.

(SUNITA YADAV) JUDGE Monika Signature Not Verified Signed by: MONIKA SHARMA Signing time: 02-12-2023 11:34:10 AM