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Bombay High Court

Rcf Officers Association vs Rcf Ltd on 21 June, 2024

Author: M.M. Sathaye

Bench: Nitin Jamdar, M.M. Sathaye

2024:BHC-OS:9221-DB

                                                            1                   211. WP 457.01.doc

                   JPP


                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                  WRIT PETITION NO. 457 OF 2001

                   RCF Officers Association                              ... Petitioner

                               V/s.

                   Rashtriya Chemicals & Fertilizers Ltd. & Ors. ... Respondents

                   Mr. Mahendra Agavekar i/b. V.P. Vaidya for the Petitioner


                                                         CORAM : NITIN JAMDAR &
                                                                M.M. SATHAYE, JJ.

DATE : 21 JUNE 2024 P.C. :-

The learned Counsel for the Petitioner states that he has received instructions to withdraw the Writ Petition. The Writ Petition is disposed of as withdrawn.
M.M. SATHAYE, J. NITIN JAMDAR, J.
Digitally signed
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