Bombay High Court
Rcf Officers Association vs Rcf Ltd on 21 June, 2024
Author: M.M. Sathaye
Bench: Nitin Jamdar, M.M. Sathaye
2024:BHC-OS:9221-DB
1 211. WP 457.01.doc
JPP
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 457 OF 2001
RCF Officers Association ... Petitioner
V/s.
Rashtriya Chemicals & Fertilizers Ltd. & Ors. ... Respondents
Mr. Mahendra Agavekar i/b. V.P. Vaidya for the Petitioner
CORAM : NITIN JAMDAR &
M.M. SATHAYE, JJ.
DATE : 21 JUNE 2024 P.C. :-
The learned Counsel for the Petitioner states that he has received instructions to withdraw the Writ Petition. The Writ Petition is disposed of as withdrawn.
M.M. SATHAYE, J. NITIN JAMDAR, J.Digitally signed
JYOTI by JYOTI PRAKASH PRAKASH PAWAR PAWAR Date: 2024.06.26 19:00:37 +0530 ::: Uploaded on - 26/06/2024 ::: Downloaded on - 12/07/2024 23:56:17 :::