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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3) in The Punjab Trust Services (Recruitment and Conditions of Service) Rules, 1978

(3)No person shall be recruited to a Service unless his character and antecedents have been verified before hand :Provided that in the case of recruitment to a temporary vacancy required to be made urgently, a person may be appointed in accordance with general directions issued by the Government regarding appointments in anticipation of verification of character and antecedents.