Section 28(1)(a) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

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Bombay Presidency - Subsection

Section 28(1)(a) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

(a)in Greater Bombay, the Court of Small Causes, Bombay,

(aa)in any area for which, a Court of Small Causes is established under the Provincial Small Cause Courts Act, 1887, such Court and