Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204] [Entire Act] Bengal Presidency - Subsection Section 204(iv) in Police Regulations, Bengal , 1943 (iv)The officer requiring the use of an inspection room must ascertain beforehand from the officer-in-charge of the police-station if it is available or not and be guided accordingly.
