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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(41) in Gujarat Prohibition Act, 1949

(41)"sell" with its grammatical variations includes-
(a)any transfer whether such transfer is for any consideration or not,
(b)any supply or distribution for mutual accommodation, and
(c)any supply by a club to its members on payment of price or of any fees or subscription, but does not include selling of opium for export across the customs frontier; [***] [The words 'as defined by the Dominion Government' were deleted by Bombay 26 of 1952, Section 2(1).]
The word "buy" with its grammatical variations shall be construed accordingly;[***] [Clause (42) was deleted by Bombay 22 of 1960, Section 2 (p).]