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[Cites 0, Cited by 0] [Section 185(2)] [Section 185] [Entire Act]

State of Punjab - Subsection

Section 185(2)(a) in The Punjab Panchayati Raj Act, 1994

(a)the finances of the Zila Parishad, framing of budgets, scrutinising proposals for increase of revenue examination of receipts and expenditure statements, consideration of all proposals affecting the finances of the Zila Parishad and general supervision of the revenue and expenditure of the Zila Parishad;