Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 621A] [Entire Act] Union of India - Subsection Section 621A(7) in The Companies (Second Amendment) Act, 2002 (7)No offence specified in this section shall be compounded except under and in accordance with the provisions of this section.".
