Rajasthan High Court - Jaipur
Pawan Swaroop Gour S/O Shri Ram Swaroop ... vs Dharmendra Kumar Bhinchar S/O Rahdeva ... on 8 February, 2021
Bench: Sabina, Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Special Appeal (Writ) No. 1143/2018
In
S.B. Civil Writ Petition No.19113/2017
Pawan Swaroop Gour S/o Shri Ram Swaroop Gour and Ors.
----Appellants
Versus
Dharmendra Kumar Bhinchar S/o Rahdeva Ram Bhinchar and
ors.
----Respondents
Connected With D.B. Special Appeal Writ No. 1144/2018 Bheem Singh S/o Ram Lal
----Appellant Versus Dharmendra Kumar Bhinchar S/o Rahdeva Ram Bhinchar
----Respondent D.B. Special Appeal Writ No. 1218/2018 Neetu Sharma D/o Om Prakash Sharma W/o Dushyant Kumar Sharma
----Appellant Versus Dharmendra Kumar Bhinchar S/o Rahdeva Ram Bhinchar
----Respondent D.B. Special Appeal Writ No. 1420/2018 Mahender Parasar S/o Shri Sampat Parasar
----Appellant Versus Dharmendra Kumar Bhinchar S/o Rahdeva Ram Bhinchar
----Respondent D.B. Special Appeal Writ No. 354/2019 State Of Rajasthan
----Appellant Versus Dharmendra Kumar Bhinchar S/o Rahdeva Ram Bhinchar
----Respondent D.B. Special Appeal Writ No. 357/2019 State Of Rajasthan
----Appellant Versus (Downloaded on 10/02/2021 at 10:21:38 PM) (2 of 2) [SAW-1143/2018] Manju Kumari D/o Phool Chand Dhewa
----Respondent For Appellant(s) : Mr. Vigyan Shah Advocate on behalf of Mr. Mahendra Singh Advocate For Respondent(s) : Mr. Chiranji Lal Saini, Additional Advocate General Mr. Anoop Dhand Advocate Mr. Rajendra Prasad Advocate HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 08/02/2021 Learned counsel for the appellants requests for an adjournment.
List again on 08.03.2021.
(MANOJ KUMAR VYAS),J (SABINA),J Sanjay Kumawat-44-49 (Downloaded on 10/02/2021 at 10:21:38 PM) Powered by TCPDF (www.tcpdf.org)