Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 158(4)] [Section 158] [Entire Act]

State of West Bengal - Subsection

Section 158(4)(k) in West Bengal Municipal (Building) Rules, 2007

(k)the means of drainage of the proposed building leading to existing public drains or drainage channels with their location in relation to the building site;