Delhi High Court - Orders
Dr. Mahesh Prakash Shinde & Ors. & Ors vs Union Of India & Ors on 16 February, 2024
$~S-1-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 15/2023 & CM APPL. 60027/2023, CM APPL. 60044/2023
CM APPL. 60045/2023
DR. MAHESH PRAKASH SHINDE & ORS. & ORS...... Appellant
Through: Mr. Apoopve Karol, Ms. Mithu Jain
and Ms. Kavitoli, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. T.P. Singh, Sr. Central Govt.
Counsel.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocate for R-2.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Advocate for R-3.
Mr. Akhil Sibal, Sr. Advocate and
Mr. Satvik Verma, Sr. Advocate with
Mr. Shivanshu Bhardwaj, Mr. Jain,
Ms. Gazal Singh, Mr. Mridul Gaur
and Mr. Archit Mudgal, Advocates
for R-4.
2.
+ LPA 149/2023 & CM APPL. 9913/2023, CM APPL. 9914/2023,
CM APPL. 9917/2023, CM APPL. 42078/2023, CM APPL.
44268/2023, CM APPL. 44269/2023
DR SACHIN GAGAJIBHAI SHETA ..... Appellant
Through: Mr. Apoopve Karol, Ms. Mithu Jain
and Ms. Kavitoli, Advs.
versus
UNION OF INDIA AND ORS ..... Respondent
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Advocate for UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/02/2024 at 23:09:38
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocate for R-2.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Advocate for R-3.
3.
+ LPA 16/2023
DR. RASHI SATYANARAYAN SONI & ORS. ..... Appellant
Through: Mr. Apoopve Karol, Ms. Mithu Jain
and Ms. Kavitoli, Advs.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Advocate for UOI.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocate for R-2.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Advocate for R-3.
Mr. Akhil Sibal, Sr. Advocate and
Mr. Satvik Verma, Sr. Advocate with
Mr. Shivanshu Bhardwaj, Mr. Jain,
Ms. Gazal Singh, Mr. Mridul Gaur
and Mr. Archit Mudgal, Advocates
for R-4.
4.
+ LPA 87/2023
COLLEGE OF PHYSICIANS AND SURGEONS OF MUMBAI
..... Appellant
Through: Mr. Apoopve Karol, Ms. Mithu Jain
and Ms. Kavitoli, Advs.
Mr. Akhil Sibal, Sr. Advocate and
Mr. Satvik Verma, Sr. Advocate with
Mr. Shivanshu Bhardwaj, Mr. Jain,
Ms. Gazal Singh, Mr. Mridul Gaur
and Mr. Archit Mudgal, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/02/2024 at 23:09:38
versus
UNION OF INDIA AND ORS ..... Respondent
Through: Mr. T.P. Singh, Sr. Central Govt.
Counsel.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocate for R-2.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Advocate for R-3.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 16.02.2024
1. Learned counsel for NBE and NMC state that in the additional affidavit filed by CPS, Mumbai, no new averment or submission has been made. Consequently, they state that they do not wish to file any additional affidavit.
2. However, learned counsel for the Union of India states that he has instructions to take further time to file a reply to the affidavit filed by the CPS, Mumbai. Let the needful be done within three weeks.
3. Learned senior counsel for the CPS, Mumbai as well as learned counsel for the doctors shall file their written submissions within three weeks.
4. The additional documents and brief notes filed by respondent Nos. 1, 2 and 3 are permitted to be re-filed and brought on record forthwith.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2024 at 23:09:39
5. List on 15th March, 2024.
ACTING CHIEF JUSTICE MINI PUSHKARNA, J FEBRUARY 16, 2024 N.Khanna This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2024 at 23:09:39