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State of Goa - Section

Section 179 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

179. Materials for ladders.

- The employer shall ensure at a construction site of a building or other construction work that all wooden ladders used in building work;
(a)are constructed upright of adequate strength and are made of straight-grained wood, free from defects and having the grain of such wood running lengthwise;
(b)have rungs made of straight-grained wood free from defects and mortised or securely notched into the upright; and
(c)have reinforcing metal ties, if the tenons of such ladders are not secured by wedges.
Chapter - XVII Catch Platform and Hoardings, Chutes, Safety Belts and nets