Himachal Pradesh High Court
Satpal vs . Krishan Kumar on 6 May, 2025
Satpal vs. Krishan Kumar RSA No. 218 of 2023 06.05.2025 Present: Mr. Ashok Kumar Thakur, Advocate, for the appellant.
Mr. Gurinder Singh Parmar, Advocate, for the respondent.
Admit on substantial question of law No.(C) framed at page 9 of the paper book.
(Bipin C. Negi) Judge May 06, 2024 Tarun