Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 69 in Motor Vehicles Act, 1939 69. General provision regarding construction and maintenance. - Every motor vehicle shall be so constructed and so maintained as to be at all times under the effective control of the person driving the vehicle.
