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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(6) in Bihar State Regulation of Cold Storage Licensing Rules, 1993

(6)The Licensing Authority while granting licence for construction, shall consider the number of Cold Storage operating in the proposed area, the availability of agricultural produce and any other point which Licensing Authority may consider necessary.