Section 4 in The Rajasthan Neera (Unfermented Juice of Palms) Rules, 1960
4. Period of licence.
- A licence granted under sub-rule (2) of rule 3 shall remain in force for a period of one year from 1st day of April to the 31st day of March following (both days inclusive):Provided that license granted on a date subsequent to the 1st day of April shall be granted only for the period from that date to the 31st March following.
