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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in The Cost and Works Accountants (Procedure of Investigations of Professional and Other Misconduct and Conduct of Cases) Rules, 2007

(1)The Council may constitute a Committee and more than one Committee, if it considers necessary which may be located in one or more Regional Headquarters:Provided that at least one Committee shall function at the place where the Directorate is situated.