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State of Jharkhand - Section

Section 554 in Civil Court Rules of the High Court of Judicature at Patna

554.

The Cashier will keep the supply of the saleable forms. These forms can only be issued to the public by the Cashier.Note 1.- For rules as to the indent and supply, etc., of forms, see the rules prescribed by the Government for the supply and custody of printed forms.Note 2. - For rules as to indent and supply of stationery, see Stationery Manual.