Gujarat High Court
Classical Numismatic Gallery Through ... vs M/S Citta Solutions Pvt. Ltd. Through ... on 27 August, 2021
Author: Ashutosh J. Shastri
Bench: Ashutosh J. Shastri
C/IAAP/112/2021 ORDER DATED: 27/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 112 of 2021
==========================================================
CLASSICAL NUMISMATIC GALLERY THROUGH PROPRIETOR
SHATRUGHAN SHRAVANKUMAR SARAVAGI
Versus
M/S CITTA SOLUTIONS PVT. LTD. THROUGH DIRECTOR KIRAN
SUTARIA
==========================================================
Appearance:
MR JB DASTOOR(239) for the Petitioner(s) No. 1
MR SUNIL M AGRAWAL(1796) for the Petitioner(s) No. 1
NOTICE UNSERVED(8) for the Respondent(s) No. 1
==========================================================
CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI
Date : 27/08/2021
ORAL ORDER
When the matter is taken up for hearing, learned advocate Mr. J.B. Dastoor appearing for the petitioner has submitted that notice is unserved qua respondent No.1.
Accordingly, upon his request, issue fresh Notice, returnable on 24.09.2021.
(ASHUTOSH J. SHASTRI, J) KUMAR ALOK Page 1 of 1 Downloaded on : Sun Aug 29 00:58:45 IST 2021