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Gujarat High Court

Classical Numismatic Gallery Through ... vs M/S Citta Solutions Pvt. Ltd. Through ... on 27 August, 2021

Author: Ashutosh J. Shastri

Bench: Ashutosh J. Shastri

     C/IAAP/112/2021                               ORDER DATED: 27/08/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/PETN. UNDER ARBITRATION ACT NO. 112 of 2021

==========================================================
      CLASSICAL NUMISMATIC GALLERY THROUGH PROPRIETOR
             SHATRUGHAN SHRAVANKUMAR SARAVAGI
                             Versus
     M/S CITTA SOLUTIONS PVT. LTD. THROUGH DIRECTOR KIRAN
                           SUTARIA
==========================================================
Appearance:
MR JB DASTOOR(239) for the Petitioner(s) No. 1
MR SUNIL M AGRAWAL(1796) for the Petitioner(s) No. 1
NOTICE UNSERVED(8) for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI

                            Date : 27/08/2021

                             ORAL ORDER

When the matter is taken up for hearing, learned advocate Mr. J.B. Dastoor appearing for the petitioner has submitted that notice is unserved qua respondent No.1.

Accordingly, upon his request, issue fresh Notice, returnable on 24.09.2021.

(ASHUTOSH J. SHASTRI, J) KUMAR ALOK Page 1 of 1 Downloaded on : Sun Aug 29 00:58:45 IST 2021