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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2)(a) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

(a)the admission of student, the courses of study and the fees therefore, the qualification pertaining to the degrees, diplomas, certificates and other courses; the conditions for the grant of fellowships, awards and the like;