Section 10 in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958
10. Absence of a member consecutively from Sarvodaya Panchayat.
- A Panchayatdar who absents himself from four meetings consecutively shall automatically cease to be a Panchayatdar of the Sarvodaya Panchayat unless he is reinstated by a resolution of the Sarvodaya Panchayat in the subsequent meeting by condoning such absence
