Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(1)(c) in Tamil Nadu Town and Country Planning Act, 1971

(c)deciding disputes in respect of matters mentioned in clause (k) of sub-section (1) of section 20; and