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[Cites 0, Cited by 0] [Section 328(2)] [Section 328] [Entire Act]

State of Bihar - Subsection

Section 328(2)(l) in The Bihar Municipal Act, 2007

(l)special requirements of occupancies for residential building, educational building, institutional building, assembly building, business building, mercantile building, industrial building, storage building and hazardous building (including those for assembly, movement, parking, loading, unloading, public conveniences, water- supply and vendors' plazas), (m) structural design,