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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(iv) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(iv)No candidate seeking reservation for admission under the above categories be allowed to participate in the counselling for admission unless he/ she produces the integrated community certificate prescribed by the Government and issued by the revenue authorities vide G.O.Ms.No. 58 Social Welfare (J) Department, dated 12-05-1997.