Orissa High Court
Sebak Kumbhar vs ) State Of Odisha ..... Opposite Parties on 16 July, 2024
Bench: D.Dash, V. Narasingh
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.15476 of 2024
Sebak Kumbhar ..... Petitioner
Represented By Adv.
- Laxmi Sharma
-versus-
1) State Of Odisha ..... Opposite Parties
2) Registrar Civil Court, Represented By Adv.
Bargarh - P. K. Mohanty,
ASC
3) Alok Ku Sahu
4) Pabitar Sahu
5) Chandan Pradhan
6) Diptimaye Sahu
CORAM:
THE HON'BLE MR. JUSTICE D.DASH
AND
THE HON'BLE MR. JUSTICE V. NARASINGH
ORDER
16.07.2024 Order No.
01. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.
2. Accepting the prayer of the learned counsel for the Petitioner, the Writ Petition stands disposed of as withdrawn granting liberty to file better application.
Page 1 of 2.Documents annexed to the Writ Petition be handed over to the learned counsel for the Petitioner upon substitution of the attested photo copies of the same.
(D. Dash) Judge (V. Narasingh) Judge Gitanjali Signature Not Verified Digitally Signed Signed by: GITANJALI NAYAK Designation: Junior Stenographer Reason: Authentication Location: OHC Date: 23-Jul-2024 18:49:50 Page 2 of 2.