Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 182] [Entire Act] State of Assam - Subsection Section 182(c) in The Assam Excise Rules, 2016 (c)Standard weights equal to the weight of full drum of the maximum size must also be supplied by the contractor at every such warehouse.
