Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Jharkhand - Subsection Section 6(3) in Rules for the Departmental Examination of Senior District Prosecutors, Jharkhand (3)The stoppage of increments under sub-rule (1) or sub-rule (2) shall not have cumulative effect.
