Section 1A(37)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

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Union of India - Subsection

Section 1A(37)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(b)in the absence of a building contract, the keel of which is laid or which is at a similar stage of construction on or after the 1st August, 1999; or

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Union of India - Subsection

Section 1A(37)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010