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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2)(xi) in Dr. Y.S.R. Horticultural University Act, 2007

(xi)Four persons from among the Members of the State Legislature and the Members of Parliament elected from the State of Andhra Pradesh,