Supreme Court - Daily Orders
The Director Of Income Tax (Exemptions) vs Sri Belimata Mahasamsthana Socio ... on 20 November, 2017
Author: Sanjay Kishan Kaul
Bench: Sanjay Kishan Kaul
ITEM NO.2 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9831/2013
THE DIRECTOR OF INCOME TAX (EXEMPTIONS) & ANR. Appellant(s)
VERSUS
SRI BELIMATA MAHASAMSTHANA SOCIO CULTURAL AND
EDUCATIONAL TRUST Respondent(s)
Date : 20-11-2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
[IN CHAMBER]
For Appellant(s)
For Respondent(s) Mr. R. N. Keswani, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the appointment of the counsel for the appellants as Presiding Officer, EPFAT, Bengaluru, this Court issued notice to the appellants for making alternative arrangements.
However, when the matter was called today, none has put in appearance, though service is complete.
List before the Court.
(R. NATARAJAN) (SAROJ KUMARI GAUR)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
R.NATARAJAN
Date: 2017.11.22
16:45:45 IST
Reason: