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Union of India - Section

Section 99 in The Patent Rules, 2003

99. [ Manner of publication of the revocation order [ Substituted by S.O. 1418(E), dated 28.12.2004, for Rule 99 (w.e.f. 1.1.2005).]

.-The Controller shall publish the order made by him under sub-section (3) of section 85 revoking a patent.]