Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(5)(f) in The M.P. Government Central Libraries Rules, 1964

(f)the "member" means a person duly admitted to the membership of the library in accordance with the rules;